Bombay High Court
Abdul Rahim Vazir Malpara vs The State Of Maharashtra And 3 Ors on 18 November, 2022
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
ppn 1 918.wpl-35275.22.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.35275 OF 2022
Prakash Devilal Jain .. Petitioner
Versus
State of Maharashtra & Ors. .. Respondents
ALONGWITH
WPL/505/2022, WPL/644/2022, WPL/649/2022,
WPL/653/2022, WPL/699/2022, WPL/701/2022,
WPL/724/2022, WPL/766/2022, WPL/771/2022,
WPL/773/2022,WPL/775/2022, WPL/785/2022,
WPL/786/2022, WPL/787/2022, WPL/792/2022,
WPL/793/2022,WPL/795/2022,WPL/796/2022,
WPL/797/2022,WPL/798/2022,WPL/800/2022,
WPL/801/2022, WPL/802/2022,WPL/806/2022
WPL/809/2022,WPL/810/2022,WPL/812/2022,
WPL/817/2022, WPL/818/2022,WPL/1283/2022,
WPL/22521/2021,WPL/23110/2021, WPL/23111/2021,
WPL/23112/2021, WPL/23113/2021, WPL/23140/2021,
WPL/23142/2021, WPL/23154/2021, WPL/23155/2021,
WPL/23197/2021, WPL/23204/2021, WPL/23497/2021 and
WPL/27155/2021
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Mr. Behzad Irani for the Petitioner in WPL/23110/2021,
WPL/23111/2021, WPL/23112/2021, WPL/23113/2021,
WPL/23140/2021, WPL/23142/2021, WPL/231542021,
WPL/23155/2021, WPL/23197/2021. WPL/23204/2021.
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ppn 2 918.wpl-35275.22.doc
Mr. Bahraiz Irani along with Firdause Irani and Afrin Dalal for the
Petitioner in WPL/505/2022, WPL/644/2022, WPL/649/2022,
WPL/653/2022, WPL/699/2022, WPL/701/2022, WPL/724/2022,
WPL/766/2022, WPL/771/2022, WPL/773/2022, WPL/775/2022,
WPL/785/2022, WPL/ 786/2022, WPL/787/2022, WPL/792/2022,
WPL/793/2022, WPL/795/2022, WPL/796/2022, WPL/797/2022,
WPL/798/2022,WPL/800 /2022, WPL/801/2022, WPL/802/2022,
WPL/806/2022, WPL/809/2022,WPL/810/2022, WPL/812/2022,
WPL/817/2022,WPL/818/2022, WPL/1283/2022.
Mr. Sumit Kothari for the Petitioner in WPL/22521/2021.
Mr. Prabhat Kumar Dubey i/by Mr. Vincent D'silva, for the Petitioner in
WPL/23497/2021.
Ms.P.H.Kantharia, Government Pleader for State along with, Mr.Milind
More, Addl.Government Pleader, State and Mr. A.L. Patki, Addl.
Government Pleader, State and Ms. Jyoti Chavan, AGP, Ms. Uma
Palsuledesai, AGP, Mr.Himanshu Takke, AGP, Mr. Kedar Dighe, AGP,
Mr. Manish Upadhye, AGP, Mr. Amit Shastri, AGP, Mr. S.B.Gore,AGP,
Mr. Dushyant Kumar, AGP, Mr.M.A.Saiyed,AGP, Mr. Laxmikant
Satelkar, AGP, Mr. Hemant Haryan, AGP, Mr.Sukanta Karmakar, AGP,
State for the Respondents.
Mr. N.V.Walawalkar, Senior Advocate along wtih Mr. Anoop Patil,
Ms.Vandana Mahadik, Ms. Pooja Yadav, Mr. Kunal Waghmare i/by Mr.
Sunil Sonawane for the Respondent - M.C.G.M.
CORAM : R.D. DHANUKA &
KAMAL KHATA, JJ.
DATE : 18th November 2022 P.C.:-
. By consent of parties, place this batch of the petitions on board for 'Admission' on 24th November 2022. Ad-interim relief, if any, granted by this Court to continue till next date.
KAMAL KHATA, J. R.D. DHANUKA, J.
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