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Bombay High Court

Abdul Rahim Vazir Malpara vs The State Of Maharashtra And 3 Ors on 18 November, 2022

Author: R.D. Dhanuka

Bench: R.D. Dhanuka

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       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION

                   WRIT PETITION (L) NO.35275 OF 2022

Prakash Devilal Jain                                  .. Petitioner
       Versus
State of Maharashtra & Ors.                           .. Respondents

                                      ALONGWITH

               WPL/505/2022, WPL/644/2022, WPL/649/2022,
                WPL/653/2022, WPL/699/2022, WPL/701/2022,
               WPL/724/2022, WPL/766/2022, WPL/771/2022,
                WPL/773/2022,WPL/775/2022, WPL/785/2022,
               WPL/786/2022, WPL/787/2022, WPL/792/2022,
                WPL/793/2022,WPL/795/2022,WPL/796/2022,
                WPL/797/2022,WPL/798/2022,WPL/800/2022,
                WPL/801/2022, WPL/802/2022,WPL/806/2022
                WPL/809/2022,WPL/810/2022,WPL/812/2022,
               WPL/817/2022, WPL/818/2022,WPL/1283/2022,
           WPL/22521/2021,WPL/23110/2021, WPL/23111/2021,
          WPL/23112/2021, WPL/23113/2021, WPL/23140/2021,
          WPL/23142/2021, WPL/23154/2021, WPL/23155/2021,
       WPL/23197/2021, WPL/23204/2021, WPL/23497/2021 and
                                     WPL/27155/2021


                ---
Mr. Behzad Irani for the Petitioner in WPL/23110/2021,
WPL/23111/2021, WPL/23112/2021, WPL/23113/2021,
WPL/23140/2021, WPL/23142/2021, WPL/231542021,
WPL/23155/2021, WPL/23197/2021. WPL/23204/2021.




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Mr. Bahraiz Irani along with Firdause Irani and Afrin Dalal for the
Petitioner in WPL/505/2022, WPL/644/2022, WPL/649/2022,
WPL/653/2022, WPL/699/2022, WPL/701/2022, WPL/724/2022,
WPL/766/2022, WPL/771/2022, WPL/773/2022, WPL/775/2022,
WPL/785/2022, WPL/ 786/2022, WPL/787/2022, WPL/792/2022,
WPL/793/2022, WPL/795/2022, WPL/796/2022, WPL/797/2022,
WPL/798/2022,WPL/800 /2022, WPL/801/2022, WPL/802/2022,
WPL/806/2022, WPL/809/2022,WPL/810/2022, WPL/812/2022,
WPL/817/2022,WPL/818/2022, WPL/1283/2022.

Mr. Sumit Kothari for the Petitioner in WPL/22521/2021.

Mr. Prabhat Kumar Dubey i/by Mr. Vincent D'silva, for the Petitioner in
WPL/23497/2021.

Ms.P.H.Kantharia, Government Pleader for State along with, Mr.Milind
More, Addl.Government Pleader, State and Mr. A.L. Patki, Addl.
Government Pleader, State and Ms. Jyoti Chavan, AGP, Ms. Uma
Palsuledesai, AGP, Mr.Himanshu Takke, AGP, Mr. Kedar Dighe, AGP,
Mr. Manish Upadhye, AGP, Mr. Amit Shastri, AGP, Mr. S.B.Gore,AGP,
Mr. Dushyant Kumar, AGP, Mr.M.A.Saiyed,AGP, Mr. Laxmikant
Satelkar, AGP, Mr. Hemant Haryan, AGP, Mr.Sukanta Karmakar, AGP,
State for the Respondents.

Mr. N.V.Walawalkar, Senior Advocate along wtih Mr. Anoop Patil,
Ms.Vandana Mahadik, Ms. Pooja Yadav, Mr. Kunal Waghmare i/by Mr.
Sunil Sonawane for the Respondent - M.C.G.M.

                               CORAM : R.D. DHANUKA &
                                       KAMAL KHATA, JJ.

DATE : 18th November 2022 P.C.:-

. By consent of parties, place this batch of the petitions on board for 'Admission' on 24th November 2022. Ad-interim relief, if any, granted by this Court to continue till next date.
                KAMAL KHATA, J.                R.D. DHANUKA, J.




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