Chattisgarh High Court
Mukesh Kumar Sahu vs Deputy Chief Controller Of Explosive 68 ... on 27 November, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WPC No. 2223 of 2018 Mukesh Kumar Sahu Versus Deputy Chief Controller of Explosive & Others 27/11/2018 Smt. Hamida Siddiqui, counsel for the petitioner.
Shri YS Thakur, Additional AG for the State. He prays for and is allowed 7 weeks' time to file return.
Sd/-
Judge (Prashant Kumar Mishra) Barve