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Madhya Pradesh High Court

Brijesh Kumar Basod vs State Of M.P. on 20 July, 2022

Author: Dinesh Kumar Paliwal

Bench: Dinesh Kumar Paliwal

                                                                         1
                                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                                 AT JABALPUR
                                                                       BEFORE
                                                     HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL
                                                                ON THE 20th OF JULY, 2022

                                                       MISC. CRIMINAL CASE No. 3191 of 2022

                                                 Between:-
                                                 BRIJESH KUMAR BASOD S/O GYANCHAND
                                                 BASOD , AGED ABOUT 29 YEARS, OCCUPATION:
                                                 PRIVATE WORK R/O-VILLAGE PIDARI POST
                                                 TEVAR BHEDAGHAT TEHSIL AND DSITRICT
                                                 JABALPUR (M.P.) (MADHYA PRADESH)

                                                                                                       .....PETITIONER
                                                 (NONE )

                                                 AND

                                                 STATE OF M.P. THROUGH FOOD INSPECTION
                                                 OFFICER SHRI VINOD KUMAR DHURVE FOOD
                                                 INSPECTION DEPARTMENT JABALPUR (M.P)
                                                 (MADHYA PRADESH)

                                                                                                     .....RESPONDENTS
                                                 (BY SHRI SANDEEP DUBEY PANEL LAWYER )

                                           This application coming on for admission this day, the court passed the
                                   following:
                                                                          ORDER

None has appeared for the applicant.

It appears that applicant is not interested in prosecuting this petition. Therefore, the same is dismissed for want of prosecution.

                                                                                      (DINESH KUMAR PALIWAL)
                                                                                               JUDGE
Signature Not Verified
  SAN                              mrs. mishra

Digitally signed by DEEPA MISHRA
Date: 2022.07.21 12:48:49 IST