Bombay High Court
Rajiv Kantilal Gogri And Anr vs Siddhart Mehta And Anr on 14 December, 2022
Author: Amit Borkar
Bench: Amit Borkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPLN. U/S 482 NO. 886 OF 2022
M/s Lyka Labs Limited And Anr ....APPLICANT
V/S
State Of Maharashtra And Anr ....RESPONDENT
WITH CR. WRIT PETITION NO. 3443 OF 2022 K Raghavendra Rao ....PETITIONER V/S State Of Maharashtra And Anr ....RESPONDENT WITH CRIMINAL APPLN. U/S 482 NO. 1207 OF 2022 M/s Lyka Labs Limited ....APPLICANT V/S State Of Maharashtra And Anr ....RESPONDENT WITH CRIMINAL APPLN. U/S 482 NO. 1208 OF 2022 M/s Lyka Labs Limited ....APPLICANT V/S State Of Maharashtra And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 1250 OF 2022 Devendra Dang ....PETITIONER V/S Page 1/4 ::: Uploaded on - 14/12/2022 ::: Downloaded on - 16/12/2022 14:06:47 ::: State Of Maharashtra And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 4128 OF 2021 Shadab Khan ....PETITIONER V/S The State Of Maharashtra And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 201 OF 2022 Md. Shoaib And Anr. ....PETITIONER V/S State Of Maharashtra And Anr. ....RESPONDENT WITH CR. WRIT PETITION NO. 2075 OF 2022 Rajiv Kantilal Gogri And Anr ....PETITIONER V/S Siddhart Mehta And Anr ....RESPONDENT WITH CRIMINAL APPLN. U/S 482 NO. 967 OF 2022 Prithviraj Sayajirao Deshmukh And Ors. ....APPLICANT V/S Shri Gurudatta Sugars Marketing Pvt. Ltd., And ....RESPONDENT Anr.
WITH CRIMINAL APPLN. U/S 482 NO. 240 OF 2021 Venugopal N. Dhoot ....APPLICANT Page 2/4 ::: Uploaded on - 14/12/2022 ::: Downloaded on - 16/12/2022 14:06:47 ::: V/S The State Of Maharashtra And Anr. ....RESPONDENT WITH CRIMINAL APPLN. U/S 482 NO. 1205 OF 2022 M/s Lyka Labs Limited And Ors ....APPLICANT V/S State Of Maharashtra And Anr ....RESPONDENT Mr. Aabad Ponda (Sr. Adv.) a/w Bomesh Bellam, Karma Vivan i/b Jugal Kanani for the applicant in APL Nos. 1205/22, 1207/22, 1208/22, 886/22.
Mr. Jatin P Shah a/w Snehankita M Munj & Shraddha Kamble for the respondent No.2 in APL NO. 1205-1207-886/2022. Mr. Atal Bihari Dubey a/w Arvind Tiwari for the petitioner in W.P No.1250/22.
Mr. Kunal Dalal for respondent No.1 in WP No. 2075/22. Mr. Niranjan Mundargi a/w Khalid Kazi i/b Vis Legis Law practice for petitioner in WP No.2644/22. Mr. Sukrut Mhatre a/w Jyotirmai Deshmukh for the petitioner in W.P. No.201/22 and WP/4128/22. Ms. Shikhani Shah a/w Maniram R. Gaud for the petitioner in W.P. No.2075/22.
Ms. Priya Rita a/w Chaitnya Gadhilyji i/b Disha Karanbar & Associates for respondent No.2 in W.P. No.201/22, 1250/22, 4128/22.
Mr. Niranjan Mundargi a/w Mr. Yash Ahuja a/w Anil Dubey i/b North Excel Associates for petitioner in W.P. No.3443/22. Ms. Y.N. Katpitia with Ms. R.B. Mrolia i/b Kry Legal for respondent No.2.
Mr. Paras Yadav a/w Ruturaj Bankar for the applicants in APL No.967/22.
Mr. Sharan Jagtiani, Sr. Adv. a/w Gautam Ankhad a/w Vishal Nanchania, Tushar Gujjar, Deepak Singh, Bhriti Mackdani, i/b Page 3/4 ::: Uploaded on - 14/12/2022 ::: Downloaded on - 16/12/2022 14:06:47 ::: SL Partners for respondent No.2 in WP No.4128/22. M. Shrihidhi i/b Bharucha & Partners for respondent No.1 in APL No.967/22.
Mr. Pulkitesh Dutt Tiwari a/w Ms. Bency Ramakrishnan i/b Mr. Akash Menon for the Applicant in APL/240/2021. Mr. Sandeep Kumar Singh i/b Sks Juris for Respondent No. 2 in APL/240/2021.
Mr. Aabad Ponda, Sr. Adv. a/w Pulkitesh Dutt Tiwari, Bency Ramakrishnan i/b Akash Menon for Applicant in Apl/240/2021. Ms. Deepika Mishra for Respondent in APL/240/2021. Mr. Ansh Karnawat a/w Paras Yadav, Sumant Patole i/b Ruturaj Bankar for Applicant in Apl/967/2022. Mr. Aabad Ponda, Sr. Adv. a/w Sukrut Mhatre, Jyotirmay Deshmukh, i/b Mr. Jyotirmay Deshmukh for Applicant in WP/201/2022 & WP/4128/2021. Ms. G. P. Mulekar, APP for Respondent/State.
CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J
DATE : 14th December, 2022
P.C. :
S. O. to 15/12/2022 ( at 03:30 pm).
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