Bombay High Court
Mohd. Yusuf Ali Khan S/O Masood Ali Khan ... vs Somnath Sambhaji Pasthapure Died Lrs ... on 12 June, 2024
(1) 911-ca-3871-2023 and anr..odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CIVIL APPLICATION NO. 3871 OF 2023
IN WP/5008/2002
WITH
CIVIL APPLICATION NO. 13990 OF 2023
IN WP/5008/2002
MOHD YUSUF ALI KHAN MASOOD ALI KHAN DIED
THROUGH LRS AMANULLA KHAN MOHD. YUSUF ALI KHAN
VERSUS
SOMNATH SAMBHAJI PASTHAPURE DIED THROUGH LRS
DEVIDAS SOMNATH PASTAPUR AND OTHERS
...
Mr. Azizoddin R. Syed, Advocate for Applicant.
Mr. P. D. Patil, AGP for Respondents-State.
Mr. B. A. Darak, Advocate for Respondent Nos.1(a) to 1(d) and 1.
Mr. Sanket A. Jadhav h/r Mr. Kunal Kale, Advocate for the
petiitoners in WP/5008/2002.
WITH
WRIT PETITION NO. 3376 OF 1994
WITH
WRIT PETITION NO. 3785 OF 2002
WITH
WRIT PETITION NO. 5008 OF 2002
WITH
WRIT PETITION NO. 8016 OF 2005
WITH
CIVIL APPLICATION NO. 13277 OF 2022
IN WP/3376/1994
WITH
CIVIL APPLICATION NO. 13012 OF 2018
IN WP/8016/2005
CORAM : S. G. CHAPALGAONKAR, J.
DATED : 12th JUNE, 2024. P.C.:-
1. By these applications, the applicants have prayed to permit them to record the amicable settlement to the extent of the petitioner nos.1(a), 1(b), 1(d) and 1(e) in Writ Petition No.3376/1994 alongwith connected writ petitions. Since partial compromise is sought amongst the parties, it would be just and (2) 911-ca-3871-2023 and anr..odt desirable to hear and decide these applications alongwith main Writ Petition No.5008/2002 with connected writ petitions at the time of final hearing.
2. Place the matters in the caption of final hearing on 16.07.2024.
(S. G. CHAPALGAONKAR) JUDGE Devendra/June-2024