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Punjab-Haryana High Court

Maya Gupta Dalmia vs M/S Bibby Financial Services India Pvt ... on 20 May, 2016

Author: Fateh Deep Singh

Bench: Fateh Deep Singh

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH



                          Criminal Misc. No. M-28705 of 2015
                          Date of decision : May 20, 2016


Maya Gupta Dalmia                             ....Petitioner
                          versus


M/s Bibby Financial Services India Pvt. Ltd.
                                           ....Respondent


Coram:      Hon'ble Mr. Justice Fateh Deep Singh


Present :   Mr. Sapan Dhir, Advocate, for the petitioner
            Mr. Gurpreet Singh, Advocate, for the respondent


Fateh Deep Singh, J. (Oral)

It has been submitted by Mr. Gurpreet Singh, counsel for the respondent that the matter has since been transferred to the Courts at Delhi jurisdiction. In the light of the same, counsel for the petitioner has made statement withdrawing the present petition, reserving his right to approach the appropriate Court.

Dismissed as withdrawn with liberty as aforesaid.




                                                      ( Fateh Deep Singh )
May 20, 2016                                                  Judge
  'tiwana'




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