Punjab-Haryana High Court
Maya Gupta Dalmia vs M/S Bibby Financial Services India Pvt ... on 20 May, 2016
Author: Fateh Deep Singh
Bench: Fateh Deep Singh
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
Criminal Misc. No. M-28705 of 2015
Date of decision : May 20, 2016
Maya Gupta Dalmia ....Petitioner
versus
M/s Bibby Financial Services India Pvt. Ltd.
....Respondent
Coram: Hon'ble Mr. Justice Fateh Deep Singh
Present : Mr. Sapan Dhir, Advocate, for the petitioner
Mr. Gurpreet Singh, Advocate, for the respondent
Fateh Deep Singh, J. (Oral)
It has been submitted by Mr. Gurpreet Singh, counsel for the respondent that the matter has since been transferred to the Courts at Delhi jurisdiction. In the light of the same, counsel for the petitioner has made statement withdrawing the present petition, reserving his right to approach the appropriate Court.
Dismissed as withdrawn with liberty as aforesaid.
( Fateh Deep Singh )
May 20, 2016 Judge
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