Calcutta High Court (Appellete Side)
Kec International Limited vs Subharathi Mandl & Ors on 2 March, 2023
IN THE HIGH COURT AT CALUTTA
Civil Appellate Jurisdiction
02.03.2023
SL No.28 Court No. 654 Ali C.O. 115 of 2022 KEC International Limited Vs. Subharathi Mandl & Ors. None appears on behalf of the petitioner. For ends of justice, the matter stands adjourned.
Let the matter appear on 21.03.2023 under the heading "Motion".
(Bivas Pattanayak, J.)