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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 29(a) in The Jammu and Kashmir Legal Services Authorities Rules, 1998

(a)an eminent social worker, who is engaged in the upliftrnent of the weaker sections of the society, including Scheduled Castes, women, children, rural and urban labour ; or