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H. Anjanappa vs Beena Anthony on 29 March, 2023

Bench: Abhay S. Oka, Rajesh Bindal

     ITEM NO.24                                 COURT NO.17             SECTION IV-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 2017/2023

     (Arising out of impugned final judgment and order dated 16-11-2022
     in IA Nos.1/2018 and 2/2018 in RFA No.367/2018 passed by the High
     Court of Karnataka at Bengaluru)

     H. ANJANAPPA & ORS.                                                Petitioner(s)

                                                       VERSUS

     BEENA ANTHONY & ORS.                                               Respondent(s)

     (FOR ADMISSION and I.R. and IA No.51416/2023-CONDONATION OF DELAY
     IN REFILING / CURING THE DEFECTS)

     Date : 29-03-2023 These petitions were called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE ABHAY S. OKA
                              HON'BLE MR. JUSTICE RAJESH BINDAL


     For Petitioner(s)                 Mr. Anand Sanjay M. Nuli, Adv.
                                       Mr. Agam Sharma, Adv.
                                       Ms. Akhila Wali, Adv.
                                       Mr. Shiva Swaroop, Adv.
                                       For M/S. Nuli & Nuli, AOR

     For Respondent(s)



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

In the meanwhile, operation of the impugned order shall remain stayed.

To be heard along with SLP(Civil)Nos.5785-5786 of Signature Not Verified 2023.

(ANITA MALHOTRA) (AVGV RAMU) AR-CUM-PS COURT MASTER