Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(10)(f) in The Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974

(f)Holiday resort providing sports and recreational facilities, riding, swimming and social amenities with boarding and lodging arrangements, in cottages;