Bombay High Court
Ku.Vaishnavi Sitaram Wagh vs . The Vice-Chairman/Member on 27 August, 2020
Author: A.S.Chandurkar
Bench: A.S. Chandurkar
1
WP2058.20.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
NAGPUR BENCH : NAGPUR.
WRIT PETITION NO.2058/2020
Ku.Vaishnavi Sitaram Wagh Vs. The Vice-Chairman/Member
Secrfetary, S.T.Caste Certificate Scrutiny Committee, Amravati.
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Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
Ms. Preeti D.Rane, Advocate for petitioner.
Ms. N.P.Mehta, Assistant Government Pleader for respondent.
CORAM :- DIPANKAR DATTA, C.J. and
A.S.CHANDURKAR, J.
DATED :- AUGUST 27, 2020
Hearing was conducted through video
conferencing and the learned counsel agreed that the audio and video quality was proper.
Issue notice to the respondent, returnable in two weeks.
Ms. N.P.Mehta, learned Assistant Government Pleader waives notice for the respondent.
The order be communicated to the counsel appearing for the parties, either on the email address or on WhatsApp or by such other mode, as is permissible in law.
JUDGE CHIEF JUSTICE
Andurkar.
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