Orissa High Court
Sanjeeb Kumar Mishra & Anr vs State Of Orissa & Ors. .... Opposite ... on 1 November, 2022
Author: Biswanath Rath
Bench: Biswanath Rath
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.6751 of 2007
Sanjeeb Kumar Mishra & Anr. .... Petitioner(s)
None
-versus-
State of Orissa & Ors. .... Opposite Party(s)
Mr. U.K. Sahoo,
ASC
CORAM:
JUSTICE BISWANATH RATH
ORDER
01.11.2022 Order No.
03. 1. None appears on behalf of the Petitioners at the time of call.
2. This matter is pending since 2007. It appears, the Petitioners have no interest in the matter.
3. The Writ Petition is, accordingly, dismissed for non- prosecution.
(Biswanath Rath) Judge Ayaskanta Jena Page 1 of 1