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Orissa High Court

Sanjeeb Kumar Mishra & Anr vs State Of Orissa & Ors. .... Opposite ... on 1 November, 2022

Author: Biswanath Rath

Bench: Biswanath Rath

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            W.P.(C) No.6751 of 2007


                       Sanjeeb Kumar Mishra & Anr.             ....          Petitioner(s)
                                                                                  None

                                                   -versus-

                       State of Orissa & Ors.                  ....     Opposite Party(s)
                                                                       Mr. U.K. Sahoo,
                                                                                  ASC

                                 CORAM:
                                 JUSTICE BISWANATH RATH

                                                   ORDER

01.11.2022 Order No.

03. 1. None appears on behalf of the Petitioners at the time of call.

2. This matter is pending since 2007. It appears, the Petitioners have no interest in the matter.

3. The Writ Petition is, accordingly, dismissed for non- prosecution.

(Biswanath Rath) Judge Ayaskanta Jena Page 1 of 1