Jammu & Kashmir High Court
Ut Of J&K Through Fcs And Ca Deptt. And vs Pranav Gandotra And Another on 18 February, 2026
Author: Sindhu Sharma
Bench: Sindhu Sharma
S. No. 2023:JKLHC-JMU:559-DB
Suppl Cause List-1
IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
AT JAMMU
(Through Virtual Mode from Srinagar)
WP(C) no. 2535/2021
UT of J&K through FCS and CA Deptt. And
another ...Petitioner(s)/Appellant(s)
Through: None
Vs.
Pranav Gandotra and another
...Respondent(s)
Through: None
CORAM:
HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE
HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE
ORDER
18.02.2026 There is no representation on behalf of the parties. Await appearance. List on 23.03.2026.
(SHAHZAD AZEEM) (SINDHU SHARMA)
JUDGE JUDGE
SRINAGAR
18.02.2026
"Imtiyaz"