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Jammu & Kashmir High Court

Ut Of J&K Through Fcs And Ca Deptt. And vs Pranav Gandotra And Another on 18 February, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                            S. No.         2023:JKLHC-JMU:559-DB
                                                            Suppl Cause List-1

    IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                           AT JAMMU
               (Through Virtual Mode from Srinagar)

                             WP(C) no. 2535/2021

  UT of J&K through FCS and CA Deptt. And
  another                                 ...Petitioner(s)/Appellant(s)
  Through:    None

                                      Vs.
   Pranav Gandotra and another
                                                     ...Respondent(s)
  Through:    None

  CORAM:
             HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE
             HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE

                                   ORDER

18.02.2026 There is no representation on behalf of the parties. Await appearance. List on 23.03.2026.



                          (SHAHZAD AZEEM)          (SINDHU SHARMA)
                                  JUDGE                         JUDGE
SRINAGAR
18.02.2026
"Imtiyaz"