Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(7) in The Orissa Ayurvedic Medicine Rules, 1960

(7)If after the scrutiny of nomination papers received the Returning Officer finds that the number of valid nomination is less or equal to the number of members to be elected, he shall forthwith declare all such candidates to be validly elected to fill those seats.