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Gauhati High Court

Curfew Roy vs Tushar Kanti Roy And 6 Ors on 6 May, 2019

Author: Prasanta Kumar Deka

Bench: Prasanta Kumar Deka

                                                                Page No.# 1/3

GAHC010127182018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : CRP 91/2018

         1:CURFEW ROY
         S/O- LATE SUBRATA ROY, R/O- H NO. 12, 3RD FLOOR GNB ROAD,
         PANBAZAR, OPP OFFICE OF THE INSPECTOR OF SCHOOLS, GUWAHATI-
         781001, DIST- KAMRUP(M), ASSAM

         VERSUS

         1:TUSHAR KANTI ROY AND 6 ORS.
         S/O- LATE BRAJENDRA KUMAR ROY, R/O- H NO. 12, GNB ROAD,
         PANBAZAR, NEAR SARATHI, GUWAHATI- 781001, DIST- KAMRUP(M),
         ASSAM

         2:BIPLAB KUMAR ROY
          S/O- LATE BRAJENDRA KUMAR ROY
          R/O- H NO. 12
          GNB ROAD
          PANBAZAR
          NEAR SARATHI
          GUWAHATI- 781001
          DIST- KAMRUP(M)
         ASSAM

         3:PRONOY KUMAR ROY
          S/O- LATE BRAJENDRA KUMAR ROY
          R/O- H NO. 12
          GNB ROAD
          PANBAZAR
          NEAR SARATHI
          GUWAHATI- 781001
          DIST- KAMRUP(M)
         ASSAM

         4:SUSANTA KUMAR ROY
          S/O- LATE BRAJENDRA KUMAR ROY
                                                                                 Page No.# 2/3

             R/O- H NO. 12
             GNB ROAD
             PANBAZAR
             NEAR SARATHI
             GUWAHATI- 781001
             DIST- KAMRUP(M)
             ASSAM

            5:ON THE DEATH OF ARINA ROY HER LEGAL HEIRS
            ASSAM

            6:R B SUBHOJIT
             S/O- LATE SUBRATA ROY
             R/O- H NO. 12
             GNB ROAD
             PANBAZAR
             NEAR SARATHI
             GUWAHATI- 781001
             DIST- KAMRUP(M)
            ASSAM

            7:R B JISANJIT
             S/O- LATE SUBRATA ROY
             R/O- H NO. 12
             GNB ROAD
             PANBAZAR
             NEAR SARATHI
             GUWAHATI- 781001
             DIST- KAMRUP(M)
            ASSA

Advocate for the Petitioner   : MR. H L MAURYA

Advocate for the Respondent : MR. R L YADAV




                                   BEFORE
                 HONOURABLE MR. JUSTICE PRASANTA KUMAR DEKA

                                          ORDER

Date : 06-05-2019 On the submission of Mr. B. D. Konwar, learned Senior counsel assisted by Ms. M. K. Brown, learned counsel for the petitioner and in presence of Mr. R. Ali, learned counsel for the respondents the matter stands adjourned today and same be listed for admission on 15.5.2019.

Page No.# 3/3 Interim order passed earlier is extended till the next date.

.

JUDGE Comparing Assistant