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Supreme Court - Daily Orders

Devender Singh vs The State Of Uttarakhand on 8 December, 2017

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

     ITEM NO.36                              COURT NO.10                 SECTION II

                                 S U P R E M E C O U R T O F        I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.) No(s). 9403/2017
     (Arising out of impugned final judgment and order dated 05-10-2017
     in GA No. 57/2010 passed by the High Court Of Uttarakhand At
     Nainital)

     DEVENDER SINGH & ORS.                                               Petitioner(s)

                                                    VERSUS

     THE STATE OF UTTARAKHAND                                            Respondent(s)

     (FOR ADMISSION and I.R.)


     Date : 08-12-2017 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                           HON'BLE MR. JUSTICE UDAY UMESH LALIT


     For Petitioner(s)                Mr.   Sandeep Sethi,Sr.Adv.
                                      Mr.   Motish Sing,Adv.
                                      Mr.   Amit Negi,Adv.
                                      Mr.   Bikash Chandra,Adv.
                                      Mr.   Saurabh Sachdeva,Adv.
                                      Mr.   Aftab Ali Khan, AOR

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Issue notice returnable on 12th March, 2018 for final disposal.

(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by MADHU BALA Date: 2017.12.09 11:56:35 IST Reason: