Calcutta High Court
Ritu Casyab & Ors vs Sarita Arora & Ors on 29 March, 2016
Author: Harish Tandon
Bench: Harish Tandon
ORDER SHEET
EC No. 29 of 2013
IN THE HIGH CO URT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
RITU CASYAB & ORS.
Versus
SARITA ARORA & ORS.
BEFORE:
The Hon'ble JUSTICE HARISH TANDON
Date : 29th March, 2016.
The Court : I am not inclined to take up this matter on my personal ground. Let this matter be released from my list and be placed before the Hon'ble Chief Justice for assignment.
(HARISH TANDON, J.) nm