Andhra Pradesh High Court - Amravati
Smt. Bhumireddy Papireddy Gari ... vs Sri Madhusudan Reddy on 12 October, 2022
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HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: C.C.No.3413 of 2022
PROCEEDING SHEET
Sl.
ORDER
No DATE
2. 12.10.2022 DR, J At request, post after three(3) weeks.
_________ DR, J tm 2 3