Supreme Court - Daily Orders
Ms. X vs Swatanter Kumar on 24 February, 2023
Bench: K.M. Joseph, B.V. Nagarathna
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ITEM NO.1 COURT NO.3 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 846/2014
MS. X PETITIONER(S)
VERSUS
SWATANTER KUMAR & ORS. RESPONDENT(S)
(IA No. 1/2014 - STAY APPLICATION)
Date : 24-02-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Ms. Anindita Pujari, AOR
Ms. Vrinda Grover, Adv.
Mr. Abhineet Arvind, Adv.
Mr. Maitreya Saha, Adv.
Ms. Radhika Mohapatra, Adv.
For Respondent(s) Mr. Siddharth Luthra, Sr. Adv.
Ms. Deepti Sarin, Adv.
For M/S. Karanjawala & Co., AOR
Mr. Tushar Mehta, SGI (NP)
Mr. Ashok Panigrahi, Adv.
Mr. Rajesh Singh Chauhan, Adv.
Mr. Rajat Nair, Adv.
Mr. Ishaan Sharma, Adv.
Mr. Amrish Kumar, AOR
Mr. Anil Shrivastav, AOR
Mr. Birendra Kumar Mishra, AOR
Ms. Poonam Atey, Adv.
Mr. Sirajuddin, Adv.
Mr. Syed Faraz Alam, Adv.
Mr. Atharva Gaur, Adv.
Mr. Kush Chaturvedi, AOR
Signature Not Verified
Digitally signed by
Jagdish Kumar
Date: 2023.02.24
Dr. Saif Mahmood, Adv.
Mr. Abhinav Mukerji, AOR
17:29:18 IST
Reason:
Mr. Supantha Sinha, Adv.
Mr. Anil Kumar Mishra-i, AOR
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UPON hearing the counsel the Court made the following
O R D E R
At the request made by learned counsel for the respective parties, list the matter on 3rd March, 2023.
(JAGDISH KUMAR) (RENU KAPOOR) COURT MASTER (SH) ASSISTANT REGISTRAR