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Supreme Court - Daily Orders

Principal Commissioner Of Income Tax vs State Fisheries Development ... on 11 February, 2019

Bench: Rohinton Fali Nariman, Vineet Saran

     ITEM NO.7                              COURT NO.5                 SECTION XVI

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 45831/2018

     (Arising out of impugned final judgment and order dated 14-05-2018
     in ITAT No. 333/2016 passed by the High Court at Calcutta)

     PRINCIPAL COMMISSIONER OF INCOME TAX                                Petitioner(s)

                                                    VERSUS

     STATE FISHERIES DEVELOPMENT CORPORATION LTD.                        Respondent(s)

     (FOR ADMISSION and I.R. and IA No.22472/2019-CONDONATION OF DELAY
     IN FILING and IA No.22474/2019-CONDONATION OF DELAY IN REFILING)

     Date : 11-02-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE VINEET SARAN

     For Petitioner(s)
                                       Ms. Pinki Anand, ASG.
                                       Mr. Vivek Narayan Sharma, Adv.
                                       Mr. H. R. Rao, Adv.
                                       Mr. Hemant Arya, Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The special leave petition is dismissed.

(NIDHI AHUJA) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2019.02.14 18:06:37 IST Reason: