Bombay High Court
Mohammed Mohiuddin Kadar Ali And Ors vs The State Of Maharashtra And Anr on 28 February, 2020
Author: A.M. Badar
Bench: A.M. Badar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPLN. U/S 482 NO. 244 OF 2020
Mohammed Mohiuddin Kadar Ali And Ors ....Applicant
V/S
The State Of Maharashtra And Anr ....Respondent
Mohd Saeed Asgar Moghul For Applicant Mr.S.V.Gavand, APP for State CORAM : A.M. BADAR, J DATE : 28th February, 2020 P.C. :
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