Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 9 in The Haryana Staff Selection Commission Act, 2004 9. Leave, travelling and medical facilities. - A member of the Commission shall be governed by the leave, travelling and medical rules applicable to Group A Government employee.
