Supreme Court - Daily Orders
Principal Commissioner Central Excise ... vs Sotc Travels Services Private Limited on 15 May, 2023
Bench: K.M. Joseph, B.V. Nagarathna
1
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO.3702 OF 2023
(DIARY NO.12606 OF 2023)
PRINCIPAL COMMISSIONER CENTRAL EXCISE DELHI I APPELLANT(S)
VERSUS
SOTC TRAVELS SERVICES PRIVATE LIMITED RESPONDENT(S)
O R D E R
Delay condoned.
After hearing the learned Additional Solicitor General, appearing on behalf of the appellant and noticing his statement that the relied upon judgment in Kafila Hospitality & Travels Pvt. Ltd. Vs. Commissioner, Service Tax, Delhi, has not been challenged, we see no merit in the appeal. Hence, the civil appeal will stand dismissed.
Pending application(s), if any, stand disposed of.
……………………………………………..J. [K. M. JOSEPH] ……………………………………………..J. [B. V. NAGARATHNA] New Delhi Signature Not Verified Dated; 15th May, 2023.
Digitally signed by Jagdish Kumar Date: 2023.05.18 18:40:42 IST Reason: 2 ITEM NO.16 COURT NO.3 SECTION XVII-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS CIVIL APPEAL NO.3702/2023
(Arising from Diary No.12606/2023) PRINCIPAL COMMISSIONER CENTRAL EXCISE DELHI I APPELLANT(S) VERSUS SOTC TRAVELS SERVICES PRIVATE LIMITED RESPONDENT(S) (IA No.87933/2023-CONDONATION OF DELAY IN FILING and IA No.87932/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.87930/2023-EX-PARTE STAY ) Date : 15-05-2023 This appeal was called on for hearing today. CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH HON'BLE MRS. JUSTICE B.V. NAGARATHNA For Appellant(s) Mr. N. Venkatraman, A.S.G. Mr. Mukesh Kumar Maroria, AOR Ms. Archna Pathak Dave, Adv.
Mr. Udai Khanna, Adv.
Mr. Anirudh Bhat, Adv.
Mr. Bhuvan Mishra, Adv.
For Respondent(s) Ms. Charanya Lakshmikumaran, AOR Ms. Apeksha Mehta, Adv.
Ms. Neha Choudhary, Adv.
Ms. Falguni Gupta, Adv.
Ms. Umang Motiyani, Adv.
UPON hearing the counsel the Court made the following O R D E R Delay condoned.
The civil appeal will stand dismissed in terms of the signed order.
Pending application(s), if any, stand disposed of. (JAGDISH KUMAR) (RENU KAPOOR) COURT MASTER (SH) ASSISTANT REGISTRAR (Original signed order is placed on the file)