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[Cites 0, Cited by 0] [Section 191(1)] [Section 191] [Entire Act]

State of Mizoram - Subsection

Section 191(1)(b) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(b)any corrupt or illegal practice has been committed in the interest of a returned candidate; or