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Himachal Pradesh High Court

Gopal Verma vs The Hon'Ble H.P. Administrative ... on 4 March, 2020

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

                                          1



       IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA




                                                                                            .
                                                  CMPMO No.:                      204 of 2020





                              Date of Decision: 04.03.2020
______________________________________________________________________





Gopal Verma                                           ....Petitioner.

                                                  Vs.

The Hon'ble H.P. Administrative Tribunal at Shimla





and others                                                                              .....Respondents.

Coram:                            r
The Hon'ble Mr. Justice Ajay Mohan Goel, Judge

Whether approved for reporting?1 No.

For the petitioner:                               M/s Anshul Bansal, Anshul Attri and
                                                  Manju Dhatwalia, Advocates.


For the respondents:                              M/s Sumesh Raj, Dinesh Thakur and
                                                  Sanjeev Sood, Additional Advocate
                                                  Generals and Mr. Sunny Dhatwalia,




                                                  Assistant  Advocate  General for
                                                  respondent­State.





Ajay Mohan Goel, Judge (Oral):

Notice. Mr. Sumesh Raj, learned Additional Advocate General, accepts notice on behalf of respondent­State.

2. By way of this petition, a prayer has been made for transfer of OA No. 5685 of 2018, titled as Gopal Verma Vs. State of H.P. & Others from learned erstwhile Himachal Pradesh Administrative Tribunal to this Court.

1Whether the reporters of the local papers may be allowed to see the Judgment?

3. Having heard learned counsel for the parties, this .

petition is disposed of with the direction that OA No. 5685 of 2018, titled as Gopal Verma Vs. State of H.P. & Others be transferred expeditiously to this Court for further adjudication.

(Ajay Mohan Goel) Judge March 04, 2020 (bhupender) ::: Downloaded on - 04/03/2020 20:27:53 :::HCHP