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Allahabad High Court

Bharthari Yadav vs State Of U.P. And Others on 22 July, 2019

Author: Vivek Varma

Bench: Vivek Varma





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - A No. - 36547 of 2005
 

 
Petitioner :- Bharthari Yadav
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Mool Behari Saxena
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Varma,J.
 

Case called out in the revised list. None appeared on behalf of petitioner to press this writ petition.

Learned Standing Counsel is present.

The writ petition is dismissed for want of prosecution. Interim order, if any, stands vacated.

Order Date :- 22.7.2019 RavindraKSingh