Allahabad High Court
Bharthari Yadav vs State Of U.P. And Others on 22 July, 2019
Author: Vivek Varma
Bench: Vivek Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - A No. - 36547 of 2005 Petitioner :- Bharthari Yadav Respondent :- State Of U.P. And Others Counsel for Petitioner :- Mool Behari Saxena Counsel for Respondent :- C.S.C. Hon'ble Vivek Varma,J.
Case called out in the revised list. None appeared on behalf of petitioner to press this writ petition.
Learned Standing Counsel is present.
The writ petition is dismissed for want of prosecution. Interim order, if any, stands vacated.
Order Date :- 22.7.2019 RavindraKSingh