Gauhati High Court
Rupali Begum @ Rupali Bibi vs The Union Of India And 7 Ors on 9 May, 2019
Author: Manojit Bhuyan
Bench: Manojit Bhuyan, Manish Choudhury
Page No.# 1/2
GAHC010025342017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 3341/2017
1:RUPALI BEGUM @ RUPALI BIBI
W/O- AFIL UDDIN AHMED, D/O- LATE SUKUR ALI, VILL- KHANABARI,
PONENAYANI, P.O- BAGRIBARI, P.S- GAURIPUR, DIST- DHUBRI, ASSAM,
PIN- 783331
VERSUS
1:THE UNION OF INDIA and 7 ORS.
REP. BY THE MIN OF HOME AFFAIRS, GOVT OF INDIA, NEW DELHI- 01
2:THE STATE OF ASSAM
REP. BY CHIEF SECRETARY TO THE GOVT OF ASSAM
DISPUR
GHY-06
3:THE COMMISSIONER and SECRETARY
TO THE GOVT OF ASSAM
HOME DEPTT.
DISPUR
GHY-06
4:THE DIRECTOR GENERAL OF POLICE
ASSAM
ULUBARI
GUWAHATI- 05
5:THE SUPERINTENDENT OF POLICEB
DHUBRI
ASSAM
DIST- DHUBRI
ASSAM
PIN- 783301
6:THE DEPUTY COMMISSIONER
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DHUBRI
ASSAM
DIST- DHUBRI
ASSAM
PIN- 783301
7:THE OFFICER-IN-CHARGE
BILASIPARA POLICE STATION
DIST- DHUBRI
ASSAM
PIN- 783348
8:THE ELECTOR REGISTRATION OFFICER NO. 26
BILASIPARA WEST LAC
DIST- DHUBRI
ASSAM
PIN- 78334
Advocate for the Petitioner : MDI H KHAN
Advocate for the Respondent : ASSTT.S.G.I.
:: BEFORE ::
HON'BLE MR. JUSTICE MANOJIT BHUYAN
HON'BLE MR. JUSTICE MANISH CHOUDHURY
O R D E R
09.05.2019 (Manojit Bhuyan, J) List after 2(two) weeks, on prayer of Md. I.H. Khan, learned counsel representing the petitioner.
Case records so received be retained.
JUDGE JUDGE Comparing Assistant