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Bombay High Court

Bindu Narang vs Matrix Cellular (International) on 3 July, 2019

Bench: Akil Kureshi, S.J. Kathawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 2977 OF 2018

 Bindu Narang                                              ....Petitioner
             V/S
 Matrix Cellular (international)                        ....Respondent

I.J.Nankani a/w Mr.Abhishek Bhadang a/w Taniya D\'souza i/by Nankani Associates For Petitioner Mr.Kedar Dighe,A.G.P. for Respondent No.2, Mr.Vijay Dighe h/f Nitesh Bhutekar for Respondent No.1 Mr.Mayur Lawate Co. Representative of Respondent No.1 is present.

        CORAM :                AKIL KURESHI &
                               S.J. KATHAWALLA, JJ
      DATE :                   3rd July, 2019
 P.C. :

At the request of learned advocate for the Respondent No.1, Stand over to 17/07/2019.

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