Bombay High Court
Bindu Narang vs Matrix Cellular (International) on 3 July, 2019
Bench: Akil Kureshi, S.J. Kathawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2977 OF 2018
Bindu Narang ....Petitioner
V/S
Matrix Cellular (international) ....Respondent
I.J.Nankani a/w Mr.Abhishek Bhadang a/w Taniya D\'souza i/by Nankani Associates For Petitioner Mr.Kedar Dighe,A.G.P. for Respondent No.2, Mr.Vijay Dighe h/f Nitesh Bhutekar for Respondent No.1 Mr.Mayur Lawate Co. Representative of Respondent No.1 is present.
CORAM : AKIL KURESHI &
S.J. KATHAWALLA, JJ
DATE : 3rd July, 2019
P.C. :
At the request of learned advocate for the Respondent No.1, Stand over to 17/07/2019.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 03/07/2019 ::: Downloaded on - 04/07/2019 04:33:43 :::