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Punjab-Haryana High Court

Teja Singh And Others vs Union Of India And Others on 24 January, 2012

Author: Rajesh Bindal

Bench: Rajesh Bindal

          IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH

                                    R.F.A. No. 650 of 2011 (O&M)
                                    (L.A.C. No. 128 of 2007)


Teja Singh and others                                ...Appellants

                                 Versus

Union of India and others                            ...Respondents


CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL.

Present:     Mr. G.S. Saini, Advocate for the appellants.

             Mr. Puneet Jindal, Advocate for Railways.

             Mr. Alok Jain, Additional Advocate General, Punjab.

            *****

RAJESH BINDAL , J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 653 of 2011, titled as Gurmeet Singh Vs. Union of India and others.

(RAJESH BINDAL) 24.01.2012 JUDGE hemlata