Punjab-Haryana High Court
Teja Singh And Others vs Union Of India And Others on 24 January, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
R.F.A. No. 650 of 2011 (O&M)
(L.A.C. No. 128 of 2007)
Teja Singh and others ...Appellants
Versus
Union of India and others ...Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL.
Present: Mr. G.S. Saini, Advocate for the appellants.
Mr. Puneet Jindal, Advocate for Railways.
Mr. Alok Jain, Additional Advocate General, Punjab.
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RAJESH BINDAL , J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 653 of 2011, titled as Gurmeet Singh Vs. Union of India and others.
(RAJESH BINDAL) 24.01.2012 JUDGE hemlata