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State of Mizoram - Section

Section 76 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

76. Notice of private member's Bill copy to Executive Committee.

- Whenever a member other than a member of the Executive Committee gives notice of his intention to move for leave to introduce a Bill the Secretary shall forthwith send a copy of the Bill and Statement of Objects and Reasons to the Member of the Executive Committee concerned.