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Calcutta High Court (Appellete Side)

Sri Kashi Nath Dey vs Biren Mohanty & Ors on 21 November, 2019

Author: Shampa Sarkar

Bench: Shampa Sarkar

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21.11.2019

srm C.O. No. 2628 of 2019 Sri Kashi Nath Dey Vs. Biren Mohanty & Ors.

Mr. Dyutiman Banerjee ...for the Petitioner.

This matter is released from my list for lack of jurisdiction.

(Shampa Sarkar, J.)