Calcutta High Court (Appellete Side)
Sri Kashi Nath Dey vs Biren Mohanty & Ors on 21 November, 2019
Author: Shampa Sarkar
Bench: Shampa Sarkar
1 21.11.2019
srm C.O. No. 2628 of 2019 Sri Kashi Nath Dey Vs. Biren Mohanty & Ors.
Mr. Dyutiman Banerjee ...for the Petitioner.
This matter is released from my list for lack of jurisdiction.
(Shampa Sarkar, J.)