Allahabad High Court
State Of U.P. vs Babu Singh @ Chaun Babua And Others on 1 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- GOVERNMENT APPEAL No. - 1328 of 1985 Appellant :- State Of U.P. Respondent :- Babu Singh @ Chaun Babua And Others Counsel for Appellant :- A.G.A. Counsel for Respondent :- Jeetendra Prasad Mishra,O.P.Gupta,O.P.Singh,Ramesh Chandra Gupta Hon'ble Ram Surat Ram (Maurya),J.
Hon'ble Anil Kumar-IX,J.
Heard Sri Anil Kumar Kushwaha, learned AGA for the State of U.P. Put up on 6th March, 2019 for further hearing.
Order Date :- 1.3.2019 Ashutosh Pandey