Allahabad High Court
Omkar vs State Of U.P. on 16 May, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:105931 Court No. - 79 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 36952 of 2021 Applicant :- Omkar Opposite Party :- State of U.P. Counsel for Applicant :- Jai Prakash Prasad,Javed Khan,Rajiv Kumar Pandey Counsel for Opposite Party :- G.A.,Ishwar Chandra Tyagi Hon'ble Mayank Kumar Jain,J.
Rejected.
For order, see order of date passed in Criminal Misc. Bail Application No. 16615 of 2023 (Nem Chand Vs. State of U.P.).
Order Date :- 16.5.2023 AKT