Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act] State of Sikkim - Subsection Section 3(4)(i) in Sikkim Fisheries Act, 1980 (i)regulate and prescribe lease of mortgage of tank, pond or land for construction of pond intended for stocking in such tank or pond with fish of any class;