Delhi High Court - Orders
Surgeport Logistics Private Limited & ... vs Paul Deepak Rajaratnam & Ors on 19 October, 2023
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 246/2023
SURGEPORT LOGISTICS PRIVATE LIMITED & ANR.
.....Petitioner
Through: Advocate for plaintiff (appearance
not given)
versus
PAUL DEEPAK RAJARATNAM & ORS.
.....Respondent
Through: Advocate for respondent
(appearance not given)
CORAM:
JOINT REGISTRAR (JUDICIAL) SH. DEVENDER
KUMAR GARG (DHJS)
ORDER
% 19.10.2023 I.A. No. 20986/2023 (by petitioner u/S 151 CPC seeking condonation of delay of 13 days in filing rejoinder to the reply of respondents)
1. The matter has been taken up today on filing of the captioned IA.
2. It is submitted that the matter is coming up for hearing before the Hon'ble Court on 23.11.2023.
3. Ld. Counsel for respondent accepts notice of captioned IA and seeks time to file reply to the same. Let the same be filed within three weeks and rejoinder thereto be filed before next date of hearing.
4. Re-notify the captioned IA for completion of pleadings and further proceedings on 16th November, 2023.
DEVENDER KUMAR GARG (DHJS) JOINT REGISTRAR (JUDICIAL) OCTOBER 19, 2023/v Click here to check corrigendum, if any This is a digitally signed order.
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