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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1)(iii) in Payment of Wages (Mines) Rules, 1956

(iii)[] [ Clauses (i) and (ii) renumbered as Clause (ii) and (iii) respectively by G.S.R. 99(E), dated 23.2.1983.] the rates of wages and scales of allowances payable to persons employed in the mines concerned in Form IV; [and] [ Inserted by G.S.R. 99(E), dated 23.2.1983.]