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Delhi High Court - Orders

Dr Reddys Laboratories Limited & Anr vs Union Of India & Ors on 3 October, 2023

Author: Manmohan

Bench: Manmohan

                                          $~11 to 14
                                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          +           W.P.(C) 14643/2021 & CM APPL. 46129/2021

                                                      DR REDDYS LABORATORIES LIMITED & ANR. ..... Petitioners
                                                                   Through: Ms. Neelima Tripathi, Senior Advocate
                                                                            with Mr. Apoorv P. Tripathi,
                                                                            Mr. Dheeresh K. Dwivedi and
                                                                            Mr. Mayank Gupta, Advocates.
                                                                   versus

                                                      UNION OF INDIA & ORS.                       ..... Respondents
                                                                    Through: Mr. Kirtiman Singh, CGSC with
                                                                            Ms. Vidhi Jain, Advocate for UOI.

                                          +           W.P.(C) 4725/2018 & CM APPL. 18157/2018

                                                      CADILA HEALTHCARE LTD. AND ANR.          ..... Petitioners
                                                                   Through: Ms. Archana Sahadeva, Advocate

                                                                                         versus

                                                      UNION OF INDIA AND ANR                      ..... Respondents
                                                                    Through: Mr. Kirtiman Singh and Mr. Anurag
                                                                            Ahluwalia, CGSC with Ms. Vidhi Jain,
                                                                            Advocate for UOI.

                                          +           W.P.(C) 11122/2019 & CM APPLs.45812-45813/2019

                                                      CADILA HEALTHCARE LTD. & ANR.            ..... Petitioners
                                                                   Through: Ms. Archana Sahadeva, Advocate

                                                                                         versus

                                                      UNION OF INDIA & ANR                        ..... Respondents
                                                                    Through: Mr. Kirtiman Singh, CGSC with
                                                                            Ms. Vidhi Jain, Advocate for UOI.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/10/2023 at 21:50:57
                                           +           W.P.(C) 1535/2022 & CM APPL. 4415/2022

                                                      CIPLA LIMITED & ANR.                      ..... Petitioners
                                                                    Through: Ms. Archana Sahadeva, Advocate

                                                                                         versus

                                                      UNION OF INDIA & ANR.                       ..... Respondents
                                                                    Through: Mr. Kirtiman Singh, CGSC with
                                                                            Ms. Vidhi Jain, Advocate for UOI.

                                                      CORAM:
                                                      HON'BLE MR. JUSTICE MANMOHAN
                                                      HON'BLE MS. JUSTICE MINI PUSHKARNA

                                                                                         ORDER

% 03.10.2023

1. To await the orders of the Coordinate Division Bench in CM Appl. No.47606/2023 in W.P.(C) 6792/2017, list on 24th January, 2024.

2. Interim orders to continue.

MANMOHAN, J MINI PUSHKARNA, J OCTOBER 3, 2023 js This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/10/2023 at 21:50:57