Section 13A in The Professional Technical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007
13A. [ Exemption. [Inserted by Act No. 12 of 2013, dated 2.4.2013.]
- The State Government exempt from all or any of the provisions of this Act, by notification in the Official Gazette, such college or institution which may be declared as the Center of Excellence after following duc. -) procedure as may be laid down in the rules.]
