Kerala High Court
M/S. Rmp Infotech (P) Ltd vs The Assistant Commissioner (Assmt.) on 15 January, 2013
Author: Antony Dominic
Bench: Antony Dominic
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE ANTONY DOMINIC
TUESDAY, THE 15TH DAY OF JANUARY 2013/25TH POUSHA 1934
WP(C).No. 13129 of 2010 (M)
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PETITIONER(S) :
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M/S. RMP INFOTECH (P) LTD.
DOOR NO.14/130(2), IST FLOOR, PARANGATH TOWERS,
KALMANDAPAM JUNCTION, PALAKKAD.
BY ADV. SRI.TOMSON T.EMMANUEL
RESPONDENT(S) :
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1. THE ASSISTANT COMMISSIONER (ASSMT.),
SPECIAL CIRCLE, COMMERCIAL TAXES, PALAKKAD.
2. THE COMMISSIONER OF COMMERCIAL TAXES,
COMMERCIAL TAXES,THIRUVANANTHAPURAM.
R1-2 BY SRI.T.K.SHAIJ RAJ, . GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15-01-2013, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
AMV
ANTONY DOMINIC, J.
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W.P.(C) NO.13129 OF 2010(M)
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Dated this the 15th day of January, 2013
J U D G M E N T
Learned Counsel for the petitioner seeks permission to withdraw the writ petition. Permission is granted. Writ Petition is dismissed as withdrawn.
(ANTONY DOMINIC) JUDGE vi/