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Kerala High Court

M/S. Rmp Infotech (P) Ltd vs The Assistant Commissioner (Assmt.) on 15 January, 2013

Author: Antony Dominic

Bench: Antony Dominic

       

  

  

 
 
                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                              PRESENT:

                        THE HONOURABLE MR.JUSTICE ANTONY DOMINIC

                 TUESDAY, THE 15TH DAY OF JANUARY 2013/25TH POUSHA 1934

                                    WP(C).No. 13129 of 2010 (M)
                                        ---------------------------


PETITIONER(S) :
---------------------


                     M/S. RMP INFOTECH (P) LTD.
                     DOOR NO.14/130(2), IST FLOOR, PARANGATH TOWERS,
                     KALMANDAPAM JUNCTION, PALAKKAD.


                     BY ADV. SRI.TOMSON T.EMMANUEL




RESPONDENT(S) :
------------------------


          1.         THE ASSISTANT COMMISSIONER (ASSMT.),
                     SPECIAL CIRCLE, COMMERCIAL TAXES, PALAKKAD.


          2.         THE COMMISSIONER OF COMMERCIAL TAXES,
                     COMMERCIAL TAXES,THIRUVANANTHAPURAM.


                     R1-2 BY SRI.T.K.SHAIJ RAJ, . GOVERNMENT PLEADER


                     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
                     15-01-2013, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:




AMV



                    ANTONY DOMINIC, J.
           --------------------------------------------------
              W.P.(C) NO.13129 OF 2010(M)
           --------------------------------------------------
         Dated this the 15th day of January, 2013

                        J U D G M E N T

Learned Counsel for the petitioner seeks permission to withdraw the writ petition. Permission is granted. Writ Petition is dismissed as withdrawn.

(ANTONY DOMINIC) JUDGE vi/