Bombay High Court
Smt. Shantabai Tukaram Choudhary vs M/S. A.K. Builders on 22 March, 2019
Author: R. G. Ketkar
Bench: Rajesh G. Ketkar
WP1172_00.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.1172 OF 2000
(Shantabai Tukaram Choudhary Vs. M/s. A. K. Builders)
Office Notes, Office Court's or Judge's orders
Memoranda of Coram,
appearances,Court's
orders, or directions,
and Registrar's Orders
None present.
CORAM : R. G. KETKAR, J.
DATE : 22ND MARCH, 2019 P.C.:
None appears.
2. List the Petition under the caption 'for dismissal' on 29.03.2019 in the Supplementary Board.
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