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Bombay High Court

Smt. Shantabai Tukaram Choudhary vs M/S. A.K. Builders on 22 March, 2019

Author: R. G. Ketkar

Bench: Rajesh G. Ketkar

                                                                                                            WP1172_00.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CIVIL APPELLATE JURISDICTION
                                    WRIT PETITION NO.1172 OF 2000
                                       (Shantabai Tukaram Choudhary Vs. M/s. A. K. Builders)

Office Notes, Office                         Court's or Judge's orders
Memoranda of Coram,
appearances,Court's
orders, or directions,
and Registrar's Orders
                                             None present.

                                             CORAM : R. G. KETKAR, J.

DATE : 22ND MARCH, 2019 P.C.:

None appears.

2. List the Petition under the caption 'for dismissal' on 29.03.2019 in the Supplementary Board.

(R. G. KETKAR, J.) Minal Parab 1/1 ::: Uploaded on - 22/03/2019 ::: Downloaded on - 23/03/2019 05:09:42 :::