Bombay High Court
Ms. Harsha Anand Almad And Anr vs The Special Recovery And Sales Officer ... on 4 September, 2018
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION STAMP NO. 17183 OF 2018
Ms. Harsha Anand Almad And Anr ....Petitioner
V/S
The Special Recovery And Sales Officer And ....Respondent
Ors Kshama R. Bhandari For Petitioner Y. D. Patil AGP For State CORAM : SMT. REVATI MOHITE DERE, J DATE : 4th September, 2018 P.C. :
At the request of learned advocate for the petitioner, Stand over to 10/09/2018. Ad-interim relief if any to continue till then.
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