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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(5)(c) in The Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974

(c)non-residential or non-commercial purposes on concessional rates with special conditions attached thereto to arty institution, any body or person; or