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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(6) in The Chhattisgarh, Micro and Small Enterprises Facilitation Council Rules, 2006

(6)Where the number of respondents is more than one, as many extra copies of the application as there are respondents, shall be furnished by the applicant.