Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(1)(ii) in Kottayam Electric Supply Agency (Undertaking) Acquisition Act, 1980

(ii)all the rights, liabilities and obligations of the licensee in relation to the undertaking under hire purchase agreements, if any, for the supply of materials or equipments made bonafide before the appointed day;