Delhi High Court - Orders
M/S Savino Del Bene Freight Forwarders ... vs M/S Svil Mines Ltd on 28 November, 2023
Author: Dharmesh Sharma
Bench: Dharmesh Sharma
$~C-12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CCP(CO.) 5/2015 and CO.APPLs. 541/2018, 738/2018,
739/2018, 1268/2018, 1269/2018
M/S SAVINO DEL BENE FREIGHT FORWARDERS
(INDIA) PVT. LTD. ..... Petitioner
Through: Mr. Ashok Chhabra and Ms.
Shefali Gupta, Advs.
versus
M/S SVIL MINES LTD. ..... Respondent
Through: Mr. Leebo Bose, Adv. for R-
3,6,7 and 8
Ms. Ruchi Sindhwani, Sr.
Standing Counsel for OL
Mr. Aditya Sharma, Adv. for
applicant/Phoenix ARC
CORAM:
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 28.11.2023
1. This matter is today listed with CO.PET. 484/2013.
2. Learned counsel for the petitioner submits that this is a different matter and should be taken separately.
3. Learned Sr. Standing Counsel for the Official Liquidator has also acknowledged the same.
4. Let this matter be listed separately for hearing on 07.03.2024.
5. The Contemnor shall remain present on the next date of hearing.
DHARMESH SHARMA, J.
NOVEMBER 28, 2023/sp This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/11/2023 at 01:14:50