Allahabad High Court
State Of U.P. And 2 Others vs Saurabh Singh on 20 December, 2019
Bench: Bharati Sapru, Saurabh Shyam Shamshery
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- SPECIAL APPEAL DEFECTIVE No. - 1138 of 2019 Appellant :- State Of U.P. And 2 Others Respondent :- Saurabh Singh Counsel for Appellant :- Nimai Dass Counsel for Respondent :- Kailash Prakash Pandey Hon'ble Bharati Sapru,J.
Hon'ble Saurabh Shyam Shamshery,J.
There is short delay in filing of this appeal. Cause shown for delay in filing the appeal is sufficient. The delay in filing the appeal is condoned.
Heard learned Counsels on both side and perused the order of the learned Single Judge.
The order passed by the learned Single Judge is just and fair in the facts and circumstances wherein the learned Single Judge has allowed the petitioners-respondents-herein to appear before the Physical Efficiency Test.
No interference is called for in this case.
The Special Appeal is dismissed. No costs.
Order Date :- 20.12.2019 S.P.