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State of Madhya Pradesh - Section

Section 7 in Copies of records Etc. Rules

7.

The following fees shall be charged :-
(1)For copying or making extracts from any document or office record 50 Paise for every 240 words or fraction thereof whether in English or in any Indian language. Four figures being counted as one word.
(2)For copying maps and plans-10 Paise per 50 [square centimeters] [Substituted by Notification No. 23-U-XVIII, dated 20-2-1963.] including cost of tracing cloth, subject to the minimum charge of Re. 1.
(3)For attesting any copy-50 Paise.
(4)For certified copy of birth, death and marriage-50 Paise.
(5)[ For inspection of records-Re. 1.00 per hour or part thereof] [Inserted vide Notification No. 213-U-XVIII, dated 11-11-1963] :Provided that if Council is required to get copies of maps and plans prepared by persons other than its employees the charges for such copies shall be the actual wages paid to such persons plus an extra fee of 50 Paise per copy.