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State of Rajasthan - Section

Section 9 in The Rajasthan Medical Rules, 1957

9.

The Registrar shall invite the attention of the Registrar of the University of Rajputana to the date of expiry of the term of office of the member elected by the University seventy-five days in advance of such expiry, and inform him in case of a casual vacancy in that office as soon as conveniently may be after the occurrence of the vacancy, and request him to fill the vacancy by fresh election under Section 4 and under these rules in ample time before the end of the term of office of the Council or within one month under Section 10, as the case may be