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Bombay High Court

Usha Laxman Sonawane vs Municipal Commissioner Pimpri ... on 20 April, 2023

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                               19 to 68-wp-5616-2023.doc




            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 APPELLATE SIDE CIVIL JURISDICTION

                         WRIT PETITION NO.5616 OF 2023
                                     WITH
                         WRIT PETITION NO.5685 OF 2023
                                     WITH
                         WRIT PETITION NO.5687 OF 2023
                                     WITH
                         WRIT PETITION NO.5688 OF 2023
                                     WITH
                         WRIT PETITION NO.5689 OF 2023
                                     WITH
                         WRIT PETITION NO.5690 OF 2023
                                     WITH
                         WRIT PETITION NO.5691 OF 2023
                                     WITH
                         WRIT PETITION NO.5692 OF 2023
                                     WITH
                         WRIT PETITION NO.5693 OF 2023
                                     WITH
                         WRIT PETITION NO.5694 OF 2023
                                     WITH
                         WRIT PETITION NO.5695 OF 2023
                                     WITH
                         WRIT PETITION NO.5696 OF 2023
                                     WITH
                         WRIT PETITION NO.5697 OF 2023
                                     WITH
                         WRIT PETITION NO.5698 OF 2023
                                     WITH
                         WRIT PETITION NO.5699 OF 2023
                                     WITH
                         WRIT PETITION NO.5700 OF 2023
                                     WITH
                         WRIT PETITION NO.5701 OF 2023
                                     WITH
                         WRIT PETITION NO.5702 OF 2023
                                     WITH
                         WRIT PETITION NO.5703 OF 2023
                                     WITH
                         WRIT PETITION NO.5704 OF 2023
                                     WITH
                         WRIT PETITION NO.5705 OF 2023

Vishal Parekar                                                                      ...1




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                                     WITH
                         WRIT PETITION NO.5706 OF 2023
                                     WITH
                         WRIT PETITION NO.5707 OF 2023
                                     WITH
                         WRIT PETITION NO.5708 OF 2023
                                     WITH
                         WRIT PETITION NO.5709 OF 2023
                                     WITH
                         WRIT PETITION NO.5710 OF 2023
                                     WITH
                         WRIT PETITION NO.5711 OF 2023
                                     WITH
                         WRIT PETITION NO.5712 OF 2023
                                     WITH
                         WRIT PETITION NO.5713 OF 2023
                                     WITH
                         WRIT PETITION NO.5714 OF 2023
                                     WITH
                         WRIT PETITION NO.5715 OF 2023
                                     WITH
                         WRIT PETITION NO.5716 OF 2023
                                     WITH
                         WRIT PETITION NO.5717 OF 2023
                                     WITH
                         WRIT PETITION NO.5718 OF 2023
                                     WITH
                         WRIT PETITION NO.5719 OF 2023
                                     WITH
                         WRIT PETITION NO.5720 OF 2023
                                     WITH
                         WRIT PETITION NO.5721 OF 2023
                                     WITH
                         WRIT PETITION NO.5722 OF 2023
                                     WITH
                         WRIT PETITION NO.5723 OF 2023
                                     WITH
                         WRIT PETITION NO.5724 OF 2023
                                     WITH
                         WRIT PETITION NO.5725 OF 2023
                                     WITH
                         WRIT PETITION NO.5726 OF 2023
                                     WITH
                         WRIT PETITION NO.5727 OF 2023

Vishal Parekar                                                                      ...2




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                                     WITH
                         WRIT PETITION NO.5728 OF 2023
                                     WITH
                         WRIT PETITION NO.5729 OF 2023
                                     WITH
                         WRIT PETITION NO.5730 OF 2023
                                     WITH
                         WRIT PETITION NO.5731 OF 2023
                                     WITH
                         WRIT PETITION NO.5732 OF 2023
                                     WITH
                         WRIT PETITION NO.5733 OF 2023
                                     WITH
                         WRIT PETITION NO.5734 OF 2023

Manju Valmik Koli and Others                                     ...Petitioners
     vs.
Municipal Commissioner,
Pimpri Chinchwad Municipal Corporation
and Another                                                      ...Respondents

Mr. Nitin Kulkarni, for the Petitioners.
Mr. G.H. Keluskar, for the Respondents.

                                    CORAM :   N. J. JAMADAR, J.
                                    DATE :    APRIL 20, 2023
P.C.:

1. Heard the learned counsel for the parties.

2. Mr. Keluskar submits that he has instructions to appear on behalf of the respondents and undertakes to file vakalatnama.

3. The protection granted by the Industrial Court by Clause-6 of the order dated 20th March, 2023 shall continue to operate till 12th June, 2023.

4. Stand over to 12th June, 2023 along with Writ Petition No. 5616 of 2023 and Writ Petition (St.) No. 11588 of 2023.




                                                   (N. J. JAMADAR, J.)


Vishal Parekar                                                                             ...3




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