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Madhya Pradesh High Court

Sanju @ Sanjiv vs The State Of Madhya Pradesh on 12 September, 2023

Author: Rohit Arya

Bench: Rohit Arya

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 5252 of 2023 (SANJU @ SANJIV Vs THE STATE OF MADHYA PRADESH) Dated : 12-09-2023 List along with Criminal Appeal No.5491 of 2023.



                               (ROHIT ARYA)                                 (DEEPAK KUMAR AGARWAL)
                                  JUDGE                                               JUDGE

                          pd




Signature Not Verified
Signed by: PAWAN
DHARKAR
Signing time: 9/13/2023
12:51:21 PM